Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 12 in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001 12. Return of records. - The appellate authority, as soon as possible after the order is passed, shall return the records of the Collector to him.
