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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(3)(xvii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(xvii)To maintain a diary or register to record his day to day activities such as visits made by him, social investigation reports prepared by him, follow up done by him and supervision reports prepared by him;