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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5)(ii) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(ii)the terms of such grant, lease or other tenure provide for payment of any amount to such person on such termination and resumption, then,-