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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(2)(vi) in Goa Value Added Tax Rules, 2005

(vi)manufactures any goods for sale other than covered under [entries (3), (4) and (6)] [Substituted vide Amendment Rules 2006 published in the Official Gazette, Series I No. 35 dated 30-11-2006] of Schedule "E' to the Act;