Karnataka High Court
Dr.B.Devraj vs Smt.Saroja on 18 December, 2025
Author: V Srishananda
Bench: V Srishananda
-1-
NC: 2025:KHC:54382
CRP No. 794 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 18TH DAY OF DECEMBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE V SRISHANANDA
CIVIL REVISION PETITION No.794 OF 2025 (SC)
BETWEEN:
DR.B.DEVRAJ
S/O LATE BIKKAJI,
AGED ABOUT 78 YEARS,
M/S ARPITHA PLOYCLINIC,
NO.44, 'GURUKRUPA',
1ST FLOOR (EASTERN PORTION)
NAGAPPA STREET,
SHESHADRIPURAM,
BENGALURU-560 020
ALSO AT
FLAT NO.3, NLR, MAHALAKSHMI,
Digitally KEMPANNA BROTHERS LAYOUT,
signed by SHESHADRIPURAM,
MALATESH
KC BENGALURU - 560 020
...PETITIONER
Location: (BY SRI. G. SUKUMARAN, ADVOCATE)
HIGH
COURT OF
KARNATAKA AND:
SMT.SAROJA
SINCE DEAD BY LR
1. N RAGHAVENDRA PRASAD,
AGED ABOUT 61 YEARS,
S/O LATE B N NAGARAJAN,
-2-
NC: 2025:KHC:54382
CRP No. 794 of 2025
HC-KAR
NO.9, "SRI RAGHAVENDRA NILAYA",
GIRL SCHOOL STREET,
(NOW BADAGANADU SANGHA ROAD)
SHESHARIPURAM,
BENGALURU-560020
...RESPONDENT
(BY SRI ABHINAV R, ADVOCATE)
THIS CIVIL REVISION PETITION IS FILED UNDER
SECTION 18 OF THE KARNATAKA SMALL CAUSES COURTS ACT,
AGAINST THE JUDGMENT AND DECREE DATED 12.09.2025
PASSED IN SC No.1232/2018 ON THE FILE OF XXIV
ADDITIONAL SMALL CAUSES JUDGE, AND ACJM, AT
BENGALURU, PARTLY DECREEING THE SUIT FOR EJECTMENT.
THIS PETITION COMING ON FOR ADMISSION THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE V SRISHANANDA
ORAL ORDER
After arguing for some time, an Affidavit came to be filed by the revision petitioner.
2. Placing the affidavit on record, following Order is passed.
ORDER
(i) Civil Revision Petition is dismissed.
(ii) However, time is extended to vacate and hand over the premises to the respondent till 31st December 2026, subject to payment of rent -3- NC: 2025:KHC:54382 CRP No. 794 of 2025 HC-KAR regularly and without driving the land lord to the execution proceedings and not inducting any other person or creating third party interest in respect of the suit property.
Sd/-
(V SRISHANANDA) JUDGE kcm List No.: 1 Sl No.: 24