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[Cites 0, Cited by 0] [Section 85(6)] [Section 85] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 85(6)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)direct that the determination shall not affect the liability of any person under this Act with respect to any transaction effected prior to the determination;