Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(2) in U.P. Irrigation Department Research Supervisors Service Rules, 1982 (2)Recruitment shall be so arranged that, as far as may be, 25 per cent of the posts in the cadre are held by promotees and the rest by direct recruits.
