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Rajasthan High Court - Jaipur

Praveen Gupta And Ors vs State Of Raj And Ors on 26 February, 2019

Bench: Mohammad Rafiq, Goverdhan Bardhar

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

                    D.B. Civil Writs No. 21698/2017

Dr Praveen Gupta And Ors
                                                                   ----Petitioners
                                    Versus
State Of Raj And Ors
                                                                 ----Respondents

Connected With D.B. Civil Writs No. 8663/2010 Praveen Gupta And Ors

----Petitioners Versus State Of Raj And Ors

----Respondents D.B. Civil Writs No. 19422/2017 Dr Deva Ram Godara And Ors

----Petitioners Versus State Of Raj And Ors

----Respondents For Petitioner(s) : Mr. Shailesh Prakash Sharma For Respondent(s) : Mr. C.L. Saini, Additional Advocate General HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 26/02/2019 Learned Additional Advocate General submits that controversy involved in this matter is squarely covered by the Division Bench judgment of this Court at Principal Seat, Jodhpur in D.B. Civil Writ Petition No. 4361/2017 (Rajeev Kumar Jaiswal and Ors. Vs. State of Rajasthan and Ors.), decided on 31st May, 2018.

(Downloaded on 06/06/2021 at 03:00:34 AM)

(2 of 2) [CW-21698/2017] Learned counsel for the petitioner wants to study the aforesaid judgment.

List this matter on 12th March, 2019, as prayed.

(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J RS/Ashu/56 (Downloaded on 06/06/2021 at 03:00:34 AM) Powered by TCPDF (www.tcpdf.org)