Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(3) in Telangana Victim Compensation Scheme, 2015 (3)Except or otherwise directed by the Government all the moneys credited to the Victim Compensation Fund shall be Invested in any Scheduled Bank.
