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State of Haryana - Section

Section 203 in Punjab Jail Manual

203. [ Persons included in the word "Deputy Superintendent.. [Part II, Rule 125.]

- For the purpose of duty the expression "Deputy Superintendent" shall be deemed to include Senior Assistant Superintendent, Assistant Superintendent, [(and Sub-Astt. Superintendent)] and every person for the time being performing all or any of the functions or duties of a Deputy Superintendent, in regard to the functions or duties so performed]