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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(3)(ii) in The Punjab Animal Contagious Diseases Rules, 1953

(ii)Lymphangitis Epizootica and Dourine. - ¾ of the value subject to maximum of Rs. 100 for a horse or Rs. 70 for a mule and Rs. 15 for a donkey.