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Supreme Court - Daily Orders

Thomson Press (India) Ltd. vs Commissioner Of Income Tax on 16 February, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.4                             COURT NO.11                  SECTION IIIA

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   4017-4018/2016

     (Arising out of impugned final judgment and order dated 09/10/2015
     in ITA No. 83/2003 09/10/2015 in ITA No. 124/2003 passed by the
     High Court Of Delhi At New Delhi)

     THOMSON PRESS (INDIA) LTD.                                          Petitioner(s)

                                                   VERSUS

     COMMISSIONER OF INCOME TAX                                          Respondent(s)

     (with interim relief)

     Date : 16/02/2016 These petitions were called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                 Mr. Sahil Agarwal, Adv.
                                       Mr. Bhargava V. Desai, Adv.
                                       Ms. Saumya Mehrotra, Adv.

     For Respondent(s)

                            UPON hearing counsel the Court made the following
                                            O R D E R

Issue notice limited to Question No. 4 in the Special Leave Petition only.




                          (Jayant Kumar Arora)                    (Renu Diwan)
                                Sr. P.A.                          Court Master




Signature Not Verified

Digitally signed by
Rajni Mukhi
Date: 2016.02.20
09:52:01 IST
Reason: