Supreme Court - Daily Orders
Thomson Press (India) Ltd. vs Commissioner Of Income Tax on 16 February, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.4 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4017-4018/2016
(Arising out of impugned final judgment and order dated 09/10/2015
in ITA No. 83/2003 09/10/2015 in ITA No. 124/2003 passed by the
High Court Of Delhi At New Delhi)
THOMSON PRESS (INDIA) LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(with interim relief)
Date : 16/02/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Sahil Agarwal, Adv.
Mr. Bhargava V. Desai, Adv.
Ms. Saumya Mehrotra, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice limited to Question No. 4 in the Special Leave Petition only.
(Jayant Kumar Arora) (Renu Diwan)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2016.02.20
09:52:01 IST
Reason: