Section 2(q) in The Coal Mines Pension Scheme, 1998
(q)[ "retirement", in relation to an employee who is a member of the Pension Scheme means exit of an employee on completion of ten years of pensionable service;] [Substituted by G.S.R. 689(E), dated 29.8.2000 (w.r.e.f. 31.3.1998). ]
