Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 552] [Entire Act] Bengal Presidency - Subsection Section 552(a) in Police Regulations, Bengal , 1943 (a)The Railway Police shall render to all departments of the Railway and to the public, when called upon to do so, all possible assistance not inconsistent with their police duties.
