Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(iv) in The Orissa Kendu Leaves Manual, 1973 (iv)He shall assist the Deputy Conservator of Forests (Kendu Leaves) in all matters and shall be responsible for proper discharge of duties assigned to him by the Deputy Conservator of Forests.
