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Union of India - Section

Section 47 in Inland Vessels Act, 1917

47. Report to other State Government.

[If a State Government suspends or cancels an endorsement under this Chapter, it] [Inserted by the A.O. 1937.] shall report the proceedings, and the fact of suspension or cancellation to the State Government by which, or under authority from which, [the certificate] [Substituted by the A.O. 1937, for certain words.] was granted.