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[Section 88]
[Entire Act]
State of Kerala - Subsection
Section 88(5) in Kerala Factories Rules, 1957
| No. of workers | No. of taps |
| Up to 20 | 1 |
| 21 to 35 | 2 |
| 36 to 50 | 3 |
| 51 to 150 | 4 |
| 151 to 200 | 5 |
| Exceeding 200 but not exceeding 500 | 5 plus one tap for every 50 or fraction of 50 |
| Exceeding 500 | 11 plus one tap for every 100 or fraction of 100 |