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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(5)(d) in THE CONSTITUTION (EIGHTY-NINTH AMENDMENT) ACT, 2003

(d)to present to the President, annually and at such other times as the Commission may deem fit, reports upon the working of those safeguards;