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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1)(xvi) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(xvi)[ not more than two persons representing "Learned Professions" to be nominated by the Kuladhipati, in the manner prescribed by the Statutes; [Substituted by M.P. Act No. 23 of 1991.]