Section 2(1)(h) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(h)"drainage system" in relation to an irrigation system includes, -

(i)channels either natural or artificial, for the discharge of waste or surplus water and all works connected therewith or ancillary thereto;

(ii)escape channels from an irrigation or distribution system and other works connected therewith, but does not include works for removal of sewage;

(iii)all collecting drains and main drains to drain off surplus water from field drains; and

(iv)all field drains and related structures under pipe outlets.

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