Himachal Pradesh High Court
Dr. Yashwant Singh Parmar vs State Of H.P. & Anr. & Hans Raj Sharma & Ors ... on 7 September, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 7th DAY OF SEPTEMBER 2022
.
BEFORE
HON'BLE MR. JUSTICE A.A. SAYED
CHIEF JUSTICE
&
HON'BLE MS. JUSTICE JYOTSNA REWAL DUA
REVIEW PETITION (TRIBUNAL) No. 2 of 2022
AND
REVIEW PETITION (TRIBUNAL) No. 3 of 2022
Between:-
REVIEW PETITION (TRIBUNAL) No. 2 of 2022
DR. YASHWANT SINGH PARMAR,
UNIVERSITY OF HORTICULTURE
AND FORESTRY, NAUNI, SOLAN,
DISTRICT SOLAN, HIMACHAL PRADESH
THROUGH ITS REGISTRAR.
......PETITIONER
(SH. AVINASH JARYAL, ADVOCATE)
AND
1. SH. LIAQ RAM SHARMA,
LABORATORY ATTENDANT (RETIRED)
SON OF LATE SHRI RAM SINGH SHARMA,
RESIDENT OF VILLAGE AND POST OFFICE KOTKHAI
DISTT. SHIMLA, H.P.
2. SH. PARKASH CHAND,
LABORATORY ATTENDANT (RETIRED)
SON OF SH. NAND LAL GAUTHAM,
RESIDENT OF VILLAGE JHUNDLA,
POST OFFICE BALERA,
TEHSIL ARKI, DISTT. SOLAN, H.P.
::: Downloaded on - 08/09/2022 20:03:20 :::CIS
2
3. SH. MADAN LAL BHARDWAJ,
LABORATORY ATTENDANT (RETIRED)
.
SON OF LATE SH. DEEP RAM,
RESIDENT OF VILLAGE DHAR,
POST OFFICE BALDYAN,
TEHSIL AND DISTRICT SHIMLA, (H.P.)
4. SHRI BIRBAL SHARMA,
LABORATORY ATTENDANT (RETIRED)
SON OF SHRI RELU RAM,
RESIDENT OF KANISKA NIWAS,
SUNNY SIDE, SOLAN,
DISTRICT SOLAN, (HP).
5. STATE OF HIMACHAL PRADESH
THROUGH ADDITIONAL CHIEF SECRETARY
(FINANCE) TO THE GOVT. OF HIMACHAL
PRADESH, SHIMLA.
.....RESPONDENTS
(SH. DALIP K. SHARMA, ADVOCATE FOR
R-1 TO R-4,
SH. ADARSH SHARMA, ADDITIONAL
ADVOCATE GENERAL FOR R-5)
REVIEW PETITION (TRIBUNAL) No. 3 of 2022
DR. YASHWANT SINGH PARMAR,
UNIVERSITY OF HORTICULTURE
AND FORESTRY, NAUNI, SOLAN,
DISTRICT SOLAN, HIMACHAL PRADESH
THROUGH ITS REGISTRAR.
......PETITIONER
(SH. AVINASH JARYAL, ADVOCATE)
AND
1. SH. HANS RAJ SHARMA,
LABORATORY ATTENDANT
SON OF LATE SHRI RELU RAM SHARMA,
::: Downloaded on - 08/09/2022 20:03:20 :::CIS
3
RESIDENT OF VILLAGE AND POST OFFICE
KAHAN,TEHSIL SARKAGHAT,
DISTT. MANDI, H.P.
.
AND PRESENTLY POSTED IN THE
DEPTT. OF TREE IMPROVEMENT AND
GENETIC RESOURCES,
DR. Y.S. PARMAR,
UNIVERSITY OF HORTICULTURE
AND FORESTRY, NAUNI, SOLAN,
DISTRICT SOLAN, (H.P)
2. SH. CHAMAN LAL,
LABORATORY ATTENDANT
SON OF SH. CHANDER VIR,
RESIDENT OF VILLAGE PETARLI,
POST OFFICE SINDASLI,
TEHSIL CHIRGAON,
DISTT. SHIMLA, H.P.
AND PRESENTLY POSTED IN THE
DEPTT. OF BASIC SCIENCES,
DR. Y.S. PARMAR,
UNIVERSITY OF HORTICULTURE
AND FORESTRY, NAUNI, SOLAN,
DISTRICT SOLAN, (H.P).
3. SH. AMRIT LAL,
LABORATORY ATTENDANT
SON OF SH. KANSHI RAM,
RESIDENT OF VILLAGE AND POST OFFICE
AMARPUR,TEHSIL GHUMARWIN,
DISTT. BILASPUR, H.P.
AND PRESENTLY POSTED IN THE
DEPTT. OF ENVIRONMENT SCIENCE,
DR. Y.S. PARMAR,
UNIVERSITY OF HORTICULTURE
AND FORESTRY, NAUNI, SOLAN,
DISTRICT SOLAN, (H.P)
4. SH. PREM PAL SINGH,
LABORATORY ATTENDANT
SON OF SH. DUNGER SINGH
RESIDENT OF VILLAGE NATHNPUR,
POST OFFICE RAM NAGAR,
DISTRICT NAINITAL, UTTRAKHAND,
::: Downloaded on - 08/09/2022 20:03:20 :::CIS
4
AND PRESENTLY POSTED IN THE
DEPTT. OF BIOTECHNOLOGY,
DR. Y.S. PARMAR,
.
UNIVERSITY OF HORTICULTURE
AND FORESTRY, NAUNI, SOLAN,
DISTRICT SOLAN, (H.P).
5. SH. FATEH SINGH,
LABORATORY ATTENDANT
SON OF LATE SH. AMAR NATH,
RESIDENT OF VILLAGE MANKHARAPPLICANT
(CHATANI), POST OFFICE NEOLI,
TEHSIL AND DISTRICT KULLU, H.P.
AND PRESENTLY POSTED IN
REGIONAL HORTICULTURAL RESEARCH AND
TRAINING CENTRE BAJAURA,
DISTT. KULLU (HP).
6. SH. SAT PAL,
LABORATORY ATTENDANT
SON OF SH. RODU RAM,
RESIDENT OF VILLAGE SHART FATOH,
POST OFFICE BAGHER,
TEHSIL GHUMARWIN,
DISTT. BILASPUR, H.P.
AND PRESENTLY POSTED IN THE
DEPTT. OF BASIC SCIENCES,
DR. Y.S. PARMAR,
UNIVERSITY OF HORTICULTURE
AND FORESTRY, NAUNI, SOLAN,
DISTRICT SOLAN, (H.P).
7. SH. ROOP SINGH KASHYAP,
LABORATORY ATTENDANT
SON OF LATE SH. JITYA RAM,
RESIDENT OF VILLAGE NAI-NETI
POST OFFICE SHARHAON,
TEHSIL AND DISTRICT SIRMOUR, HP,
AND PRESENTLY POSTED IN THE
DEPTT. OF SEED SCIENCE AND
TECHNOLOGY, DR. Y.S. PARMAR,
UNIVERSITY OF HORTICULTURE
AND FORESTRY, NAUNI, SOLAN,
DISTRICT SOLAN, (H.P).
::: Downloaded on - 08/09/2022 20:03:20 :::CIS
5
8. SH. JOGINDER SINGH,
LABORATORY ATTENDANT
.
SON OF LATE SH. SAHIBU RAM,
RESIDENT OF VILLAGE RIWARI DHARJA,
POST OFFICE OACHGHAT,
TEHSIL AND DISTRICT SOLAN, H.P.
AND PRESENTLY POSTED IN THE
DEPTT. OF SILVICULTURE AND
AGRO-FORESTRY, DR. Y.S. PARMAR,
UNIVERSITY OF HORTICULTURE
AND FORESTRY, NAUNI, SOLAN,
DISTRICT SOLAN, (H.P).
9. SH. KESHAV SINGH THAKUR,
LABORATORY ATTENDANT
SON OF LATE SH. MAN DASS,
RESIDENT OF VILLAGE SHANAHANA,
POST OFFICE MAJHIWAR,
TEHSIL AND DISTRICT SHIMLA, H.P.
AND PRESENTLY POSTED IN
REGIONAL HORTICULTURAL
RESEARCH AND TRAINING CENTRE
MASHOBRA, DISTT. SHIMLA. (HP).
10. STATE OF HIMACHAL PRADESH
THROUGH ADDITIONAL CHIEF SECRETARY
(FINANCE) TO THE GOVT. OF HIMACHAL
PRADESH, SHIMLA.
.....RESPONDENTS
(SH. DALIP K. SHARMA, ADVOCATE FOR
R-1 TO R-9,
SH. ADARSH SHARMA, ADDITIONAL
ADVOCATE GENERAL FOR R-10)
_______________________________________________________
This petition coming on for order this day, Hon'ble Mr.
Justice A.A. Sayed passed the following:
::: Downloaded on - 08/09/2022 20:03:20 :::CIS
6
ORDER
.
These Review Petitions have been filed challenging the orders dated 26.11.2018 (Laiq Ram Sharma & Ors Vs. State of H.P. & Anr. & Hans Raj Sharma & Ors Vs. State of H.P. and another) passed by the erstwhile H.P. State Administrative Tribunal in O.A. No. 6709/2018 and O.A. No.6711/2018, respectively. Paragraph-7 of the orders under review, which are identical reads as follows:-
"7. In view of the above, the original application is disposed of in terms of the aforementioned order in O.A. No. 717 of 2015 and the connected matter, with a direction to the respondents/competent authority that subject to the above verification and on finding the applicants to be similarly situate as above, benefit of the said order, if the same has attained finality/implemented, shall also be extended to them alongwith consequential benefits, if any, as per law, within three months from the date of production of certified copy of this order before the said authority by the applicants."
2. Having perused the orders under review, we find no error apparent on the face of the record. Even otherwise, no case for review is made out. Accordingly, the present Review ::: Downloaded on - 08/09/2022 20:03:20 :::CIS 7 Petitions to stand dismissed. Pending miscellaneous application(s), if any, also to stand disposed of.
.
( A.A. Sayed) Chief Justice ( Jyotsna Rewal Dua ) Judge 07th September, 2022(rohit) ::: Downloaded on - 08/09/2022 20:03:20 :::CIS