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Himachal Pradesh High Court

Dr. Yashwant Singh Parmar vs State Of H.P. & Anr. & Hans Raj Sharma & Ors ... on 7 September, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

     IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

               ON THE 7th DAY OF SEPTEMBER 2022




                                                         .

                           BEFORE
               HON'BLE MR. JUSTICE A.A. SAYED
                       CHIEF JUSTICE





                             &
           HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

           REVIEW PETITION (TRIBUNAL) No. 2 of 2022




                             AND
           REVIEW PETITION (TRIBUNAL) No. 3 of 2022

         Between:-

         REVIEW PETITION (TRIBUNAL) No. 2 of 2022

         DR. YASHWANT SINGH PARMAR,


         UNIVERSITY OF HORTICULTURE
         AND FORESTRY, NAUNI, SOLAN,
         DISTRICT SOLAN, HIMACHAL PRADESH
         THROUGH ITS REGISTRAR.




                                        ......PETITIONER





         (SH. AVINASH JARYAL, ADVOCATE)





         AND

    1.   SH. LIAQ RAM SHARMA,
         LABORATORY ATTENDANT (RETIRED)
         SON OF LATE SHRI RAM SINGH SHARMA,
         RESIDENT OF VILLAGE AND POST OFFICE KOTKHAI
         DISTT. SHIMLA, H.P.

    2.   SH. PARKASH CHAND,
         LABORATORY ATTENDANT (RETIRED)
         SON OF SH. NAND LAL GAUTHAM,
         RESIDENT OF VILLAGE JHUNDLA,
         POST OFFICE BALERA,
         TEHSIL ARKI, DISTT. SOLAN, H.P.




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                                   2




    3.   SH. MADAN LAL BHARDWAJ,
         LABORATORY ATTENDANT (RETIRED)




                                                         .
         SON OF LATE SH. DEEP RAM,





         RESIDENT OF VILLAGE DHAR,
         POST OFFICE BALDYAN,
         TEHSIL AND DISTRICT SHIMLA, (H.P.)





    4.   SHRI BIRBAL SHARMA,
         LABORATORY ATTENDANT (RETIRED)
         SON OF SHRI RELU RAM,
         RESIDENT OF KANISKA NIWAS,




         SUNNY SIDE, SOLAN,
         DISTRICT SOLAN, (HP).

    5.   STATE OF HIMACHAL PRADESH

         THROUGH ADDITIONAL CHIEF SECRETARY

         (FINANCE) TO THE GOVT. OF HIMACHAL
         PRADESH, SHIMLA.

                                           .....RESPONDENTS


         (SH. DALIP K. SHARMA, ADVOCATE FOR
         R-1 TO R-4,
         SH. ADARSH SHARMA, ADDITIONAL




         ADVOCATE GENERAL FOR R-5)

         REVIEW PETITION (TRIBUNAL) No. 3 of 2022





         DR. YASHWANT SINGH PARMAR,
         UNIVERSITY OF HORTICULTURE





         AND FORESTRY, NAUNI, SOLAN,
         DISTRICT SOLAN, HIMACHAL PRADESH
         THROUGH ITS REGISTRAR.

                                        ......PETITIONER

         (SH. AVINASH JARYAL, ADVOCATE)

         AND

    1.   SH. HANS RAJ SHARMA,
         LABORATORY ATTENDANT
         SON OF LATE SHRI RELU RAM SHARMA,




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                                 3




         RESIDENT OF VILLAGE AND POST OFFICE
         KAHAN,TEHSIL SARKAGHAT,
         DISTT. MANDI, H.P.




                                                         .
         AND PRESENTLY POSTED IN THE





         DEPTT. OF TREE IMPROVEMENT AND
         GENETIC RESOURCES,
         DR. Y.S. PARMAR,





         UNIVERSITY OF HORTICULTURE
         AND FORESTRY, NAUNI, SOLAN,
         DISTRICT SOLAN, (H.P)

    2.   SH. CHAMAN LAL,




         LABORATORY ATTENDANT
         SON OF SH. CHANDER VIR,
         RESIDENT OF VILLAGE PETARLI,
         POST OFFICE SINDASLI,

         TEHSIL CHIRGAON,

         DISTT. SHIMLA, H.P.
         AND PRESENTLY POSTED IN THE
         DEPTT. OF BASIC SCIENCES,
         DR. Y.S. PARMAR,
         UNIVERSITY OF HORTICULTURE



         AND FORESTRY, NAUNI, SOLAN,
         DISTRICT SOLAN, (H.P).




    3.   SH. AMRIT LAL,
         LABORATORY ATTENDANT





         SON OF SH. KANSHI RAM,
         RESIDENT OF VILLAGE AND POST OFFICE
         AMARPUR,TEHSIL GHUMARWIN,
         DISTT. BILASPUR, H.P.





         AND PRESENTLY POSTED IN THE
         DEPTT. OF ENVIRONMENT SCIENCE,
         DR. Y.S. PARMAR,
         UNIVERSITY OF HORTICULTURE
         AND FORESTRY, NAUNI, SOLAN,
         DISTRICT SOLAN, (H.P)

    4.   SH. PREM PAL SINGH,
         LABORATORY ATTENDANT
         SON OF SH. DUNGER SINGH
         RESIDENT OF VILLAGE NATHNPUR,
         POST OFFICE RAM NAGAR,
         DISTRICT NAINITAL, UTTRAKHAND,




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                                  4




         AND PRESENTLY POSTED IN THE
         DEPTT. OF BIOTECHNOLOGY,
         DR. Y.S. PARMAR,




                                                        .
         UNIVERSITY OF HORTICULTURE





         AND FORESTRY, NAUNI, SOLAN,
         DISTRICT SOLAN, (H.P).





    5.   SH. FATEH SINGH,
         LABORATORY ATTENDANT
         SON OF LATE SH. AMAR NATH,
         RESIDENT OF VILLAGE MANKHARAPPLICANT
         (CHATANI), POST OFFICE NEOLI,




         TEHSIL AND DISTRICT KULLU, H.P.
         AND PRESENTLY POSTED IN
         REGIONAL HORTICULTURAL RESEARCH AND
         TRAINING CENTRE BAJAURA,

         DISTT. KULLU (HP).

    6.   SH. SAT PAL,
         LABORATORY ATTENDANT
         SON OF SH. RODU RAM,
         RESIDENT OF VILLAGE SHART FATOH,



         POST OFFICE BAGHER,
         TEHSIL GHUMARWIN,
         DISTT. BILASPUR, H.P.




         AND PRESENTLY POSTED IN THE
         DEPTT. OF BASIC SCIENCES,





         DR. Y.S. PARMAR,
         UNIVERSITY OF HORTICULTURE
         AND FORESTRY, NAUNI, SOLAN,
         DISTRICT SOLAN, (H.P).





    7.   SH. ROOP SINGH KASHYAP,
         LABORATORY ATTENDANT
         SON OF LATE SH. JITYA RAM,
         RESIDENT OF VILLAGE NAI-NETI
         POST OFFICE SHARHAON,
         TEHSIL AND DISTRICT SIRMOUR, HP,
         AND PRESENTLY POSTED IN THE
         DEPTT. OF SEED SCIENCE AND
         TECHNOLOGY, DR. Y.S. PARMAR,
         UNIVERSITY OF HORTICULTURE
         AND FORESTRY, NAUNI, SOLAN,
         DISTRICT SOLAN, (H.P).




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                                       5




    8.    SH. JOGINDER SINGH,
          LABORATORY ATTENDANT




                                                                .
          SON OF LATE SH. SAHIBU RAM,





          RESIDENT OF VILLAGE RIWARI DHARJA,
          POST OFFICE OACHGHAT,
          TEHSIL AND DISTRICT SOLAN, H.P.





          AND PRESENTLY POSTED IN THE
          DEPTT. OF SILVICULTURE AND
          AGRO-FORESTRY, DR. Y.S. PARMAR,
          UNIVERSITY OF HORTICULTURE
          AND FORESTRY, NAUNI, SOLAN,




          DISTRICT SOLAN, (H.P).

    9.    SH. KESHAV SINGH THAKUR,
          LABORATORY ATTENDANT

          SON OF LATE SH. MAN DASS,

          RESIDENT OF VILLAGE SHANAHANA,
          POST OFFICE MAJHIWAR,
          TEHSIL AND DISTRICT SHIMLA, H.P.
          AND PRESENTLY POSTED IN
          REGIONAL HORTICULTURAL



          RESEARCH AND TRAINING CENTRE
          MASHOBRA, DISTT. SHIMLA. (HP).




    10.   STATE OF HIMACHAL PRADESH
          THROUGH ADDITIONAL CHIEF SECRETARY





          (FINANCE) TO THE GOVT. OF HIMACHAL
          PRADESH, SHIMLA.





                                                  .....RESPONDENTS

     (SH. DALIP K. SHARMA, ADVOCATE FOR
     R-1 TO R-9,
     SH. ADARSH SHARMA, ADDITIONAL
     ADVOCATE GENERAL FOR R-10)
_______________________________________________________

               This petition coming on for order this day, Hon'ble Mr.

    Justice A.A. Sayed passed the following:




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                                            6




                             ORDER

.

These Review Petitions have been filed challenging the orders dated 26.11.2018 (Laiq Ram Sharma & Ors Vs. State of H.P. & Anr. & Hans Raj Sharma & Ors Vs. State of H.P. and another) passed by the erstwhile H.P. State Administrative Tribunal in O.A. No. 6709/2018 and O.A. No.6711/2018, respectively. Paragraph-7 of the orders under review, which are identical reads as follows:-

"7. In view of the above, the original application is disposed of in terms of the aforementioned order in O.A. No. 717 of 2015 and the connected matter, with a direction to the respondents/competent authority that subject to the above verification and on finding the applicants to be similarly situate as above, benefit of the said order, if the same has attained finality/implemented, shall also be extended to them alongwith consequential benefits, if any, as per law, within three months from the date of production of certified copy of this order before the said authority by the applicants."

2. Having perused the orders under review, we find no error apparent on the face of the record. Even otherwise, no case for review is made out. Accordingly, the present Review ::: Downloaded on - 08/09/2022 20:03:20 :::CIS 7 Petitions to stand dismissed. Pending miscellaneous application(s), if any, also to stand disposed of.

.

( A.A. Sayed) Chief Justice ( Jyotsna Rewal Dua ) Judge 07th September, 2022(rohit) ::: Downloaded on - 08/09/2022 20:03:20 :::CIS