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Supreme Court - Daily Orders

Smita Kumari vs Ram Manohar Pandey on 22 November, 2019

Bench: Deepak Gupta, Surya Kant

                                                  1

     ITEM NO.6                           COURT NO.16                  SECTION XVI

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30880/2019

     (Arising out of impugned final judgment and order dated 05-08-2019
     in CWJC No. 8760/2019 05-08-2019 in CWJC No. 9152/2019 passed by
     the High Court Of Judicature At Patna)

     SMITA KUMARI & ORS.                                               Petitioner(s)

                                                 VERSUS

     RAM MANOHAR PANDEY & ORS.                                         Respondent(s)

     IA No. 149467/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 149469/2019 - EXEMPTION FROM FILING O.T.
     IA No. 166039/2019 - INTERVENTION/IMPLEADMENT
     IA No. 149466/2019 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))

     WITH
     SLP(C) No. 24154-24155/2019 (XVI)
     (FOR EXEMPTION FROM FILING O.T. ON IA 153740/2019
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     153743/2019, FOR EXEMPTION FROM FILING O.T. ON IA 165574/2019
     IA No. 165574/2019 - EXEMPTION FROM FILING O.T.
     IA No. 153740/2019 - EXEMPTION FROM FILING O.T.
     IA No. 153743/2019 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 22-11-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DEEPAK GUPTA
                         HON'BLE MR. JUSTICE SURYA KANT


     For Petitioner(s)             Mr.   Devashish Bharuka, AOR
                                   Mr.   Sanjiv Goyal, Adv.
                                   Mr.   Ravi Bharuka, Adv.
                                   Ms.   Sarvshree, Adv.
                                   Mr.   Justine George, Adv.
                                   Mr.   Adiya Singhal, Adv.
Signature Not Verified
                                   Mr. Guru Krishna Kumar, Sr. Adv.
                                   Mr. Navin Prakash, AOR
Digitally signed by
SWETA DHYANI
Date: 2019.11.25
16:55:26 IST
Reason:


     For Respondent(s)
                                         2

             UPON hearing the counsel the Court made the following
                                O R D E R

Permission to file special leave petition is granted. We are not inclined to interfere with the impugned order of the High Court. The special leave petitions are dismissed accordingly.

Consequently, application for impleadment is also dismissed.

Pending applications, if any, shall also stand disposed of.

(SWETA DHYANI) (PRADEEP KUMAR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER