Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Nagaland - Subsection Section 2(14) in The Nagaland Excise Act, 1967 (14)"Import" (except in the phrase import into India) means so bring into the territories to which this Act applies otherwise than across a custom frontier as defined by the Central Government.
