Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 14 in The Prohibition of Child Marriage Act, 2006 14. Child marriages in contravention of injunction orders to be void .Any child marriage solemnised in contravention of an injunction order issued under section 13, whether interim or final, shall be void ab initio.
