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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 151(1)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)if it appears to the officer of the rank of Assistant Director that there is no sufficient ground for entering on an investigation, he shall not investigate the case: