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State of Madhya Pradesh - Section

Section 94 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

94. [ [Substituted by Notification No. 1 Mt.-72-71, dated 3rd June, 1971.]

All private candidates shall apply except where otherwise stated on or before the 15th of September on the prescribed form together with the prescribed examination fee personally to the head of recognised institution, authorised for the purpose by the Board, in Madhya Pradesh. The Head of the institution, will be responsible for scrutinising the eligibility of the candidate. If the Head of the Institution satisfied that the candidate fulfils all the conditions and is eligible for the examination than his name will be registered by him. No application form will be received by the Secretary direct. The private candidate shall pay a registration fee of Re. 1 to the Head of the Institution. This amount shall be distributed by the Head of the Institution according to his discretion as remuneration to the persons doing the forwarding work.The condition of applying personally to a Forwarding Officer shall not, however, apply to those enrolled candidates of the Correspondence Courses of the Board who have either failed in the Board's Examination or were declared eligible for admission to the examination but were absent at it. Such candidates shall submit the prescribed form for examination to the Registrar of the Correspondence Courses directly on or before the prescribed date. They shall submit their photograph, duly attested by a Gazetted Officer/Magistrate which will be got verified by the Correspondence Courses from the photograph submitted in the previous Examinations],The blank application forms for examination for these candidates will be obtainable from the Registrar, Correspondence Courses, Board of Secondary Education, Madhya Pradesh.The Private candidates who shall enrol themselves for regular guidance in the Correspondence Courses for Board's Examination, started by the Board shall submit the forms to the Registrar, Correspondence Courses on or before 15th September, in the prescribed form.