Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] NCT Delhi - Subsection Section 135(2) in The Delhi Municipal Corporation Act, 1957 (2)No person shall wilfully delay or obstruct any such person in the exercise of any of his powers under this section.Tax on vehicles and animals
