Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(1)(ii) in Tamil Nadu Khadi and Village Industries Board Rules, 1960 (ii)drawing up the agenda for each meeting under the President's directions and communicating it to each member with the notice of the meeting;