Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

NCT Delhi - Subsection

Section 88(1)(b) in The New Delhi Municipal Council Act, 1994

(b)is exhibited within the window of any building if the advertisement relates to the trade, profession or business carried on in that building; or