Section 2(b) in The Gresham And Craven Of Indian (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1977
(b)"Braithwaite and Company Limited" means the Government commissioner known as the Braithwaite and Company Limited in which the undertakings of the Braithwaite and Commissioner (India) Limited together with the right, title and interest of the said Company thereon vested with effect from the 1st day of December, 1976, in pursuance of the notification of the Government of India in the Ministry of Industry (Department of Heavy Industry) No.S.O.771 (E), dated the 3rd December, 1976, issued under sub-section (1) of section 6 of the Braithwaite and Company (India) Limited (Acquisition and Transfer of undertakings) Act, 1976 (96 of 1976.);
