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[Cites 0, Cited by 0] [Section 3(21)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(21)(a) in The Pepsu General Clauses Act, 1954

(a)for any period before the 1st November, 1956, the High Court for the territories of the State of Punjab which, immediately before the 1st November, 1956, formed part of the State of Patiala and East Punjab States Union;