Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 12 in The Petroleum and Natural Gas Regulatory Board (Determination of Network Tariff for City or Local Natural Gas Distribution Networks and Compression Charge for CNG) Regulations, 2008

12. Details of Volumes of Natural, Gas to be transported in pipelines in the CGD Network (in SCM or in Kg as applicable, based on the conversion factors).

CNGPNG - ResidentialPNG - CommercialPNG - Industrial Year 1 Year 2 Year 3 Year 4 ---- Year 25
           
           
           
           
Total            
Note: A) Growth rates for various segments of customers.B) Detailed note for base year volumes & growth rates assumed.C) Conversion factors adopted in determination of calorific equivalence of the volume of natural gas to be provided.