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Union of India - Section
Section 12 in The Petroleum and Natural Gas Regulatory Board (Determination of Network Tariff for City or Local Natural Gas Distribution Networks and Compression Charge for CNG) Regulations, 2008
12. Details of Volumes of Natural, Gas to be transported in pipelines in the CGD Network (in SCM or in Kg as applicable, based on the conversion factors).
| CNGPNG - ResidentialPNG - CommercialPNG - Industrial | Year 1 | Year 2 | Year 3 | Year 4 | ---- | Year 25 |
| Total |