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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(3) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(3)"anniversary date" means the day and the month of each year, which corresponds to the date of expiry of the International Oil Pollution Prevention Certificate or the Indian Oil Pollution Prevention Certificate;