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[Cites 0, Cited by 2] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(4) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(4)The Cane Officer shall give a copy of his recommendation to the Assistant/ Joint Cane Commissioner concerned who will submit his report to the Cane Commissioner within seven days of the receipt of the recommendation.