Kerala High Court
M/S Mahavir Rice & Puls Mills Bareja vs Jaikrishnan Trading Company on 12 January, 2009
Bench: P.R.Raman, C.T.Ravikumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
AFA.No. 63 of 1991()
1. M/S MAHAVIR RICE & PULS MILLS BAREJA,
... Petitioner
Vs
1. JAIKRISHNAN TRADING COMPANY,MIROLI
... Respondent
For Petitioner :SRI.P.N.KRISHNANKUTTY ACHAN(SR.)
For Respondent :SRI.M.C.SEN (SR.)
The Hon'ble MR. Justice P.R.RAMAN
The Hon'ble MR. Justice C.T.RAVIKUMAR
Dated :12/01/2009
O R D E R
P.R.RAMAN & C.T.RAVIKUMAR, JJ.
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A.F.A.No.63 of 1991
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Dated this the 12th January, 2009
J U D G M E N T
Raman, J.
When the appeal was taken up for hearing, neither the counsel nor the appellant was present. There was also no representation. Called the name of the parties. Dismissed for default.
P.R.RAMAN, JUDGE C.T.RAVIKUMAR, JUDGE.
nj.
P.R.RAMAN & C.T.RAVIKUMAR, JJ.
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A.F.A.No. 63 of 1991J U D G M E N T Dated:12th January, 2009.
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