Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act] Union of India - Subsection Section 45(5)(ii) in The Income Tax Act, 1961 (ii)the provisions of this sub-section shall apply also in a case where the transfer took place prior to the 1st day of April, 1988;