Allahabad High Court
Ram Naresh vs Dy. Director Of Consolidation Deoria ... on 1 July, 2010
Author: Sabhajeet Yadav
Bench: Sabhajeet Yadav
Court No. - 5 Case :- WRIT - B No. - 30062 of 2010 Petitioner :- Ram Naresh Respondent :- Dy. Director Of Consolidation Deoria And Others Petitioner Counsel :- Ashok Tripathi,Manvendra Dixit Respondent Counsel :- C.S.C. Hon'ble Sabhajeet Yadav,J.
The delay caused in filing of the writ petition has been explained by the learned counsel for the petitioner.
Notice on behalf of respondents no.1 and 2 has already been accepted by learned Standing Counsel.
Issue notice to the respondents no.3 and 4 returnable at an early date. The respondents are directed to file counter affidavit within four weeks. The petitioner shall have three weeks thereafter to file rejoinder affidavit.
List thereafter.
Till the next date of listing, further proceedings in pursuance of order dated 25.1.2007 passed by respondent no.2 and order dated 20.12.2007 passed by respondent no.1 shall remain stayed. Order Date :- 1.7.2010 LJ/-