Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(d) in Rules Of Procedure Of The National Commission For Scheduled Castes 1931 (d)to present to the President, annually and at such other times as the Commission may deem fit, reports upon the working of those safeguards;
