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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 50(1)(b) in Arunachal Pradesh Urban and Country Planning Act, 2007

(b)Where the person to be served is a partner-ship if the document is addressed to the partnership at its principal place of business, identifying it by the name or style under which its business is carried on, and is either -
(i)sent by registered post, or
(ii)delivered at the said place of business ;