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[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Uttarakhand - Subsection

Section 120(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)all public roads, which have been constructed or are maintained out of the Zila Nidhi and the stones and other materials thereof and also all trees, erections, materials, implements and things provided for such roads; and