Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 45] [Entire Act] State of Uttar Pradesh - Subsection Section 45(2) in Uttar Pradesh State Universities Act, 1973 (2)The conditions under which students may be admitted to the diploma courses of the University shall be prescribed by the Ordinances.
