Punjab-Haryana High Court
Union Of India vs Baba Rangi Ram Private Ltd. And Others on 31 July, 2012
Author: L. N. Mittal
Bench: L. N. Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.
Case No. : C. R. No. 1438 of 2012
Date of Decision : July 31, 2012
Union of India .... Petitioner
Vs.
Baba Rangi Ram Private Ltd. and others .... Respondents
CORAM : HON'BLE MR. JUSTICE L. N. MITTAL
* * *
Present : Mr. Rohit Verma, Advocate
for Ms. Deepali Puri, Advocate
for the petitioner.
* * *
L. N. MITTAL, J. (Oral) :
Counsel for the petitioner seeks permission to withdraw the instant revision petition.
Dismissed as withdrawn.
July 31, 2012 ( L. N. MITTAL ) monika JUDGE