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Punjab-Haryana High Court

Union Of India vs Baba Rangi Ram Private Ltd. And Others on 31 July, 2012

Author: L. N. Mittal

Bench: L. N. Mittal

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.


                             Case No. : C. R. No. 1438 of 2012
                             Date of Decision : July 31, 2012



             Union of India                                ....   Petitioner
                                     Vs.
              Baba Rangi Ram Private Ltd. and others       ....   Respondents


CORAM : HON'BLE MR. JUSTICE L. N. MITTAL

                             *   *   *

Present :    Mr. Rohit Verma, Advocate
             for Ms. Deepali Puri, Advocate
             for the petitioner.

                             *   *   *

L. N. MITTAL, J. (Oral) :

Counsel for the petitioner seeks permission to withdraw the instant revision petition.

Dismissed as withdrawn.




July 31, 2012                                  ( L. N. MITTAL )
monika                                               JUDGE