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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(3)The enquiry shall be completed by the Block Development Officer within 14 days of the receipt of such application and the enquiry report shall be sent to the District Magistrate or Labour Superintendent, as the case may be, without undue delay.