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Gujarat High Court

Sumanbhai Bhangiyabhai Naika & 9 vs Valsad Parsi Anjuman Trust Temple Thro on 12 April, 2017

Author: P.P.Bhatt

Bench: P.P.Bhatt

                   C/CRA/53/2016                                            ORDER




                 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   CIVIL REVISION APPLICATION NO. 53 of 2016

         =============================================
                 SUMANBHAI BHANGIYABHAI NAIKA & 9....Applicant(s)
                                     Versus
                    VALSAD PARSI ANJUMAN TRUST TEMPLE THRO
                            MANAGIND....Opponent(s)
         =============================================
         Appearance:
         MR SP MAJMUDAR, ADVOCATE for the Applicant(s) No. 1 - 10
         SHASHVATA U SHUKLA, ADVOCATE for the Applicant(s) No. 1 - 10
         MS TEJAL A VASHI, ADVOCATE for the Opponent(s) No. 1
         =============================================

          CORAM: HONOURABLE MR.JUSTICE P.P.BHATT

                                   Date : 12/04/2017

                                     ORAL ORDER

List again on 26.04.2017.

Interim relief granted earlier is extended till then.

(P.P.BHATT, J.) NEHA Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Apr 13 01:54:53 IST 2017