Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(4) in The Orissa Co-operative Societies Rules, 1965

(4)Copies of the minutes of each meeting held shall be sent to the Registrar, Auditor-General and the Financing Bank of the Society.