Section 24(3) in The Punjab Agricultural Produce Markets (General) Rules, 1962
(3)A Committee may, and on being directed by the [Chairman of the Board] [Substituted vide Notification No. 11/13/93-M3/5762, dated 27.8.2003.] or an officer authorised by him] shall fix timing for the starting and closing of the auction in respect of any agricultural produce, other than fruits and vegetables.
