Punjab-Haryana High Court
M.D.S. Senior Secondary School Siwani ... vs Union Of India And Ors on 20 January, 2015
Bench: Satish Kumar Mittal, Deepak Sibal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 546 of 2015
DATE OF DECISION : 20.01.2015
M.D.S. Senior Secondary School, Siwani Mandi and another
.... PETITIONERS
Versus
Union of India and others
.... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE DEEPAK SIBAL
Present : Mr. Raman Chawla, Advocate,
for the petitioners.
***
SATISH KUMAR MITTAL, J. ( Oral ) Learned counsel prays that the petitioners may be permitted to withdraw this petition with liberty to file fresh one with better particulars.
Dismissed as withdrawn with the aforesaid liberty.
( SATISH KUMAR MITTAL )
JUDGE
January 20, 2015 ( DEEPAK SIBAL )
ndj JUDGE
DASS NAROTAM
2015.01.20 16:40
I attest to the accuracy and
authenticity of this document