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Punjab-Haryana High Court

M.D.S. Senior Secondary School Siwani ... vs Union Of India And Ors on 20 January, 2015

Bench: Satish Kumar Mittal, Deepak Sibal

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                      CHANDIGARH

                                                                         CWP No. 546 of 2015
                                                            DATE OF DECISION : 20.01.2015

           M.D.S. Senior Secondary School, Siwani Mandi and another
                                                                .... PETITIONERS
                                                     Versus
           Union of India and others
                                                                           .... RESPONDENTS

           CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
                                HON'BLE MR. JUSTICE DEEPAK SIBAL


           Present :            Mr. Raman Chawla, Advocate,
                                for the petitioners.

                                      ***

SATISH KUMAR MITTAL, J. ( Oral ) Learned counsel prays that the petitioners may be permitted to withdraw this petition with liberty to file fresh one with better particulars.

Dismissed as withdrawn with the aforesaid liberty.




                                                               ( SATISH KUMAR MITTAL )
                                                                        JUDGE


           January 20, 2015                                          ( DEEPAK SIBAL )
           ndj                                                            JUDGE




DASS NAROTAM
2015.01.20 16:40
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