- In the case of buildings estimated to cost less than Rs. 5,000 the Executive Engineer will, as soon as an estimate is called for, select a site in consultation with the District Magistrate and the local head of the department. If there is a difference of opinion among these officers, the Superintending Engineer will refer the matter to the Commissioner, whose decision will be final. The local head of the department may depute a subordinate to represent him. The Executive Engineer will consult the Civil Surgeon, if he has any doubt as to the suitability of the site on sanitary grounds. Where the land is in charge of the department, the signature of the Director on the plan will be necessary and in a Municipality or controlled area the signature of the Chairman of the Municipality, or of the President of the Local Committee will be necessary also.(P. W. D. letter no. 2772-A., dated the 7th August 1922.)
