Section 27 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986
27. Scope of an Employee's Service.
- Unless in any case it be otherwise distinctly provided, the whole-time officer/employee shall be at the disposal the Corporation, and he shall serve the Corporation in its business in such capacity and at such place as he may, from time to time, be directed. The working hours shall be fixed in such a manner as may be deemed fit by the Board of Directors in the public interest.
