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Supreme Court - Daily Orders

Icici Bank Limited vs Union Of India on 20 January, 2023

Bench: S. Ravindra Bhat, Dipankar Datta

     ITEM NO.16                               COURT NO.14                  SECTION XVII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition (Civil)                  No.   73/2023

     ICICI BANK LIMITED                                                    Petitioner(s)

                                                      VERSUS

     UNION OF INDIA & ORS.                                                 Respondent(s)

     (FOR ADMISSION )

     Date : 20-01-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                             HON'BLE MR. JUSTICE DIPANKAR DATTA


     For Petitioner(s)                   Mr. S. S. Shroff, AOR
                                         Ms. Misha, Adv.
                                         Ms. Mahima Sareen, Adv.
                                         Mr. Satyajit Bose, Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

It is submitted that the petitioner would apply for intervention in the connected pending proceedings. It is open to the petitioner to seek intervention, if so advised.

The transfer petition is dismissed.

All pending applications is disposed of.

(NEETA SAPRA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.01.20 16:57:39 IST Reason: