Supreme Court - Daily Orders
Icici Bank Limited vs Union Of India on 20 January, 2023
Bench: S. Ravindra Bhat, Dipankar Datta
ITEM NO.16 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 73/2023
ICICI BANK LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION )
Date : 20-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. S. S. Shroff, AOR
Ms. Misha, Adv.
Ms. Mahima Sareen, Adv.
Mr. Satyajit Bose, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
It is submitted that the petitioner would apply for intervention in the connected pending proceedings. It is open to the petitioner to seek intervention, if so advised.
The transfer petition is dismissed.
All pending applications is disposed of.
(NEETA SAPRA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.01.20 16:57:39 IST Reason: